Bombay High Court
Ekta Co-Operative Housing Society Ltd vs Navi Mumbai Municipal Corporation And ... on 4 March, 2022
Bench: A. A. Sayed, S. M. Modak
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905.WP.2434.2022.doc
THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2434 OF 2022
Ekta Co-operative Housing Society Ltd. ...Petitioner
Versus
Navi Mumbai Municipal Corporation & Ors ...Respondents
Adv. Sugandh Deshmukh for the Petitioner. Mr. Sandeep Marne for the Respondent-Corporation CORAM : A. A. SAYED & S. M. MODAK, JJ DATED : 4th MARCH, 2022 P.C.:
Issue notice to the Respondent Nos. 5 to 10, returnable on 17th March, 2022. Hamdast is permitted. Private notice is permitted in addition.
2. Stand over to 21st March, 2022 (HOB).
ANANT Digitally signed by ANANT KRISHNA KRISHNA NAIK Date: 2022.03.05 (S. M. MODAK, J.) (A. A. SAYED, J.) NAIK 16:50:37 +0530 AKN 1/1 ::: Uploaded on - 05/03/2022 ::: Downloaded on - 06/03/2022 03:03:23 :::