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State of Uttarakhand - Section

Section 31 in Uttarakhand Panchayati Raj Act, 2016

31. Delegation of powers by the Gram Panchayat.

- Such powers, duties and functions of the Gram Panchayat which are not delegated to the Pradhan under the provisions of this Act, such powers and functions may be delegated by the resolution to any committee of Gram Panchayat or Up Pradhan.