Supreme Court - Daily Orders
Bhavnagar Municipal Corporation vs Dharmendra B.Vegad on 16 May, 2018
ITEM NO.19 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Civil Appeal No(s). 5850/2012
BHAVNAGAR MUNICIPAL CORPORATION Appellant(s)
VERSUS
DHARMENDRA B.VEGAD Respondent(s)
Date : 16-05-2018 This appeal was called on for hearing today.
For Appellant(s)
Mr. Jatin Zaveri, AOR
For Respondent(s)
Ms. Anu Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Service is complete. Ld. Counsel for the parties have failed to file the statement of case within the statutory period. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
SANJAY PARIHAR Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.05.16 17:03:04 TLT Reason: