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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(8) in The Guru Nanak Dev University Amritsar Act, 1969

(8)An annual meeting of the Senate shall be held on a date to be fixed by the Vice-Chancellor. At such annual meeting, a report of the working of the University during the previous years together with a statement of the receipts and the expenditure, the balance-sheet and the financial estimates shall be presented.