Section 47 in The Information Technology Act, 2000
47. Factors to be taken into account by the adjudicating officer.-
While adjudging the quantum of compensation under this Chapter, the adjudicating officer shall have due regard to the following factors, namely:-(a)the amount of gain of unfair advantage, wherever quantifiable, made as a result of the default;(b)the amount of loss caused to any person as a result of the default;(c)the repetitive nature of the default.
