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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(2)(i) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(i)Office of President of Janpad Panchayat shall be reserved for,-