Bombay High Court
Tahazeb Khan Mansab Khan Pathan vs Chief Officer Municipal Council Pathri on 21 January, 2026
(1) 980-995-Await.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 2806 OF 2025
SAHEBRAO ANANDRAO PATIL
VERSUS
LAXMIBAI NARAYAN PATIL AND OTHERS
...
Mr. Amol Shivajirao Sawant, Advocate for the Petitioner.
Mrs. A. S. Mantri, Mr. S. R. Yadav-Lonikar, Mr. S. A. Gaikwad,
Mr. M. K. Goyanka, Mr. V. M. Lomte, Mr. S. N. Kendre and Mr. K.
B. Jadhavar, AGPs for Respondents-State in respective matters.
Mr. S. V. Natu, Advocate for Respondent No.1.
...
AND
981 WRIT PETITION NO. 10212 OF 2025
AND
982 WRIT PETITION NO. 10686 OF 2025
AND
983 WRIT PETITION NO. 10951 OF 2025
AND
984 WRIT PETITION NO. 14033 OF 2025
AND
985 WRIT PETITION NO. 15005 OF 2025
AND
986 WRIT PETITION NO. 15010 OF 2025
AND
987 WRIT PETITION NO. 15012 OF 2025
AND
988 WRIT PETITION NO. 15014 OF 2025
AND
989 WRIT PETITION NO. 15036 OF 2025
AND
990 WRIT PETITION NO. 15037 OF 2025
AND
991 WRIT PETITION NO. 15038 OF 2025
AND
992 WRIT PETITION NO. 15041 OF 2025
AND
993 WRIT PETITION NO. 15042 OF 2025
AND
994 WRIT PETITION NO. 15043 OF 2025
AND
995 WRIT PETITION NO. 15365 OF 2025
CORAM : S. G. CHAPALGAONKAR, J.
DATED : 21st JANUARY, 2026.
(2) 980-995-Await.odt P.C.:-
1. Await notice.
2. Stand over to 04.03.2026.
3. Interim relief, if any, granted earlier to continue till then.
(S. G. CHAPALGAONKAR) JUDGE Devendra/January-2026