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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(a) in Chalukya's Heritage Area Management Authority Act, 2017

(a)"Amenity" includes roads, bridges, streets, transport, lighting, water and electricity supply, sewerage, drainage, public works, open spaces recreational grounds, parks and other conveniences, services or utilities of the heritage area;