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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of West Bengal - Subsection

Section 75(1)(a) in West Bengal Value Added Tax Act, 2003

(a)explains to the satisfaction of [such authority] [Substituted by S. 6(19) (a) (ii) of WB Act XIII of 2005 w.e.f. 1.4.2005 for 'the Commissioner'.], the reasons for not disclosing the warehouse or furnishing the information under clause (b) of section 27A,