Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 421] [Entire Act] State of West Bengal - Subsection Section 421(4) in West Bengal Municipal Act, 1993 (4)Any notification under sub-section (2) shall be published in local newspapers or in such other manner as the State Government may decide.
