Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11 in Bihar Finance Act, 2010 11. Repeal of Section 3A of the Act. - Section 3A of the Bihar Entertainment Tax Act, 1948 shall be repealed and the word, figure and letter "Section 3A", wherever appearing in the said Act, shall be repealed.
