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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(6)(b) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(b)such sanitary and hygienic measures to be taken and such accommodation to be provided, as may be specified by the supervising authority;