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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(1)(b) in The Hoarding and Profiteering Prevention Ordinance, 2000

(b)direct a dealer or producer to furnish any information he may require as to the business carried on by such dealer or producer;