68. [ Maintenance of canteens and provisions of staff [Substituted by G.S.R. 1886, dated 14.12.1965. ]
.-(1) Every canteen provided under these rules shall be run by the owner, agent or ][officer-in-charge, canteen] [ Substituted by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986).][thereof who shall appoint supervisory and other staff sufficient for the proper working of the canteen.(2)Notwithstanding anything contained in sub-rule (1), where the workers offer to run the canteen themselves and for this purpose organise a Co-operative Society, they shall be permitted to do so with financial assistance from the management.] [Substituted by G.S.R. 1886, dated 14.12.1965. ](3)[ In every such canteen, such food, drink or other articles shall be made available as may be recommended by the Canteen Managing Committee appointed under rule 69.] [Inserted by G.S.R. 1786, dated 30.9.1970. ]
