Bombay High Court
Sajnbir Singh Anand And 2 Ors vs Raminder Kaur Anand And Ors on 9 April, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION SUITS NO. 1869 OF 2011 Sajnbir Singh Anand And 2 Ors. ....Plaintiff V/S Raminder Kaur Anand And Ors. ....Defendant Ms. Awasthi i/b Consulta Juris For Plaintiff Mr. Yash Mehta i/b M/s.Thakore Jariwala & Associates for Defendant No. 1 & 2 Ms. Ana Samah i/b Bilawala & Co. for Defendant No. 3 Ms. Neha Shah i/b Dave & Girish & Co.for Defendant No. 4 Ms. Chaitali Kandare i/b Navdeep Vora Associates For Defendant No.7 CORAM : A. K. MENON, J DATE : 9th April, 2019 P.C. :
At the request of the advocate for the plaintiff stand over to 11th April, 2019.
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