Section 4(2) in Jharkhand Single Window Clearance Act, 2015

[Cites 0, Cited by 0] [Section 4] [Entire Act]

(2)The Governing Body constituted under section 4.1 shall consist of the Chairman and the following members:Chairman and Members of Governing Body

Members	Designation
a.	Hon'ble Chief Minister	Chairman
b.	Industry Minister	Vice Chairman
c.	Finance Minister	Member
d.	Revenue, Registration and Land Reforms Minister	Member
e.	Chief Secretary	Member
f.	Principal Secretary/Secretary, Industry	Member-Secretary
g.	Other nominations by the State Government if any	Members

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