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[Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 21(3)(n) in Arunachal Pradesh University of Studies Act, 2012

(n)To make special provisions for students belonging to the state of Arunachal Pradesh or other states for admission in any course of the University or in a constituent college, affiliated college, off-campus centre, off-shore campus, regional centre or study centre;