Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 732(3)] [Section 732] [Entire Act]

Bengal Presidency - Subsection

Section 732(3)(xi) in Police Regulations, Bengal , 1943

(xi)A note of the members of all ranks attending any ceremonial parade will be made in the morning report of the date on which such parade is held, and will also be entered in the monthly force return for the information of the Inspector-General.