Supreme Court - Daily Orders
Jyotirmay Ray vs Field General Manager, Punjab National ... on 15 March, 2019
Bench: S.A. Bobde, S. Abdul Nazeer
ITEM NO.2 COURT NO.2 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. NO.115775/2018 in Civil Appeal No.6611/2015
JYOTIRMAY RAY Appellant(s)
VERSUS
FIELD GENERAL MANAGER, PUNJAB NATIONAL BANK & ORS. Respondent(s)
(I.A. NO. 115775/2018 EARLY HEARING APPLICATION )
Date : 15-03-2019 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s) Mr. Ambika Ray, Adv.
Mr. Irshad Ahmad, AOR
For Respondent(s) Mr. Rajesh Kumar-I, AOR
Mr. Anant Gautam, Adv.
Mr. Aakash Sehrawat, Adv.
Ms. Shruti Vats, Adv.
Ms. Sakshi Gaur, Adv.
Ms. Khushboo Aggarwal, Adv.
Mr. Anmol Mehta, Adv.
For M/s Mitter & Mitter Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard.
List the main appeal after the ensuing Holi Vacation for hearing.
Accordingly, the application for early hearing is disposed of. (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) Signature Not Verified ASSISTANT REGISTRAR Digitally signed by SANJAY KUMAR Date: 2019.03.15 16:26:05 IST Reason: