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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(7)(a) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(a)Erection of a building or any other permanent or temporary structure, balconies, porches, facades or projections on, over or overhanging the state road land ;