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Madhya Pradesh High Court

Apurva Sonakia vs Executive Board Of Methodist Church In ... on 21 September, 2022

Author: Anjuli Palo

Bench: Anjuli Palo

                                                                             1
                                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                                  AT JABALPUR
                                                                       CR No. 466 of 2022
                                            (APURVA SONAKIA AND OTHERS Vs EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA AND
                                                                               OTHERS)

                                      Dated : 21-09-2022
                                               Shri Brian D'silva, learned senior counsel with Shir Abhishek Dilraj,

                                      learned counsel for the applicants.
                                               Shri Siddharth Sharma, learned counsel for the respondents.

Learned counsel for the petitioner is directed to supply copy of petition along with all relevant documents to learned counsel for the respondents.

List on 26.09.2022.

(SMT. ANJULI PALO) JUDGE anu Signature Not Verified SAN Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2022.09.21 17:10:50 IST