Madhya Pradesh High Court
Apurva Sonakia vs Executive Board Of Methodist Church In ... on 21 September, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CR No. 466 of 2022
(APURVA SONAKIA AND OTHERS Vs EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA AND
OTHERS)
Dated : 21-09-2022
Shri Brian D'silva, learned senior counsel with Shir Abhishek Dilraj,
learned counsel for the applicants.
Shri Siddharth Sharma, learned counsel for the respondents.
Learned counsel for the petitioner is directed to supply copy of petition along with all relevant documents to learned counsel for the respondents.
List on 26.09.2022.
(SMT. ANJULI PALO) JUDGE anu Signature Not Verified SAN Digitally signed by ANUPRIYA SHARMA CHOUBEY Date: 2022.09.21 17:10:50 IST