Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Assam - Section Section 8 in Assam Co-Operative Societies Act, 2007 8. Power of Registrar to decide certain questions. (1)All disputes regarding formation, registration or continuance of a society under this Act shall be decided by the Registrar.
