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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(17)(a) in The U.P. Goods and Services Tax Act, 2017

(a)any trade, commerce, manufacture, profession, vocation, adventure, wager or any other similar activity, whether or not it is for a pecuniary benefit;