Bombay High Court
Sarubai Babu Shendge And Ors vs The State Of Maharasthra And Ors on 19 December, 2018
Author: Naresh H. Patil
Bench: Naresh H. Patil, M.S. Karnik
1/1 16-18wp14046.18-14049.18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 14046 of 2018
WITH
WRIT PETITION NO.14049 OF 2018
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Office Notes, Office
Memoranda of appearances, Court's or Judge's orders
Court's orders or directions &
Registrar's orders.
Mr.Sachin Deokar for petitioner in
both petitions.
Ms.Nisha Mehra, AGP for
respondents 1 to 5 in both
petitions.
CORAM : NARESH H. PATIL, C.J.
& M.S. KARNIK, J.
19th December, 2018. P.C. :
The learned AGP seeks further time.
Stand over for four weeks.
M.S.KARNIK, J CHIEF JUSTICE L.S. Panjwani, P.S. ::: Uploaded on - 22/12/2018 ::: Downloaded on - 25/12/2018 21:23:29 :::