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State of Tamilnadu - Section

Section 158 in Tamil Nadu Educational Rules

158.

The course shall be for a continuous period of two years divided into six terms. Each term shall consists of 60 working days or sessions. Each day or session shall consist of two period of 1 hour and 45 minutes in the aggregate, 80 minutes of which shall be devoted to talks by lecturers and 20 minutes for discussions, with an interval of five minutes between lectures.