Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 382(2)] [Section 382] [Entire Act]

State of Tamilnadu - Subsection

Section 382(2)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)withhold the licence until the owner or occupier executed such works as may be specified in the order: