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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of West Bengal - Subsection

Section 140(2) in The West Bengal Co-Operative Societies Act, 1983

(2)If for any person the register of members or shares is not available, the detailed list of members with shareholding enclosed with the audit report, if any, shall be treated as prima facie evidence of membership as on the date the balance sheet is drawn up.