Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Entire Act] Union of India - Section Section 141 in The Electricity Act, 2003 141. Extinguishing public lamps.– Whoever, maliciously extinguishes any public lamp shall be punishable with fine which may extend to two thousand rupees.
