Delhi High Court - Orders
Ansal Properties & Ifrastructure Ltd vs Centre For Development Of Telematics ... on 29 September, 2021
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~17 (2020 list)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 209/2020
ANSAL PROPERTIES & IFRASTRUCTURE LTD
..... Petitioner
Through: Mr. Vikas Goel, Adv.
versus
CENTRE FOR DEVELOPMENT OF TELEMATICS (C-DOT) &
ANR ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 29.09.2021 (Video-Conferencing)
1. Apparently by mistake, on 14th September, 2021, this matter was directed to be listed as part-heard. This, apparently, is because of an earlier order dated 9th August, 2021. In actual facts, this matter has yet to be taken up for hearing.
2. Accordingly, re-notify for hearing at the end of the Board, subject to part-heard mattes, if any, on 22nd October, 2021.
C.HARI SHANKAR, J SEPTEMBER 29, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:02.10.2021 13:22:24