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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(g) in The U.P. Electricity Reforms (Transfer of Transmission and Related Activities Including the Assets, Liabilities and Related Proceedings Scheme, 2010

(g)"Proceeding" includes all proceedings of whatever nature, suits, appeals complaints, petitions, applications, conciliatory, arbitration whether civil or criminal or otherwise;