Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Maharashtra - Subsection Section 25(e) in The Maharashtra Shops and Establishments Act, 1948 (e)[ the signature (with date) of the employer or manager.] [Clause (e) was added by Bombay 28 of 1952, Section 10.]
