Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 371F] [Entire Act] Union of India - Subsection Section 371F(a) in Constitution of India, 1950 (a)the Legislative Assembly of the State of Sikkim shall consist of not less than thirty members;
