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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(5)(j) in The Sugar Development Fund Rules, 1983

(j)a certified copy of the receipt and challan of the road transporter indicating the vehicle number and quantity transported where the sugar [undertaking in respect of a sugar] [Inserted vide GSR 599 dated 30.07.2012.] factory has transported the export consignment of sugar by road.