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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Uttarakhand - Subsection

Section 48(c) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(c)ex-officio members -
(i)Principal Secretary and Commissioner, Forest and Rural Development, who shall, in the absence of Chairman, preside over the meeting of the Board,
(ii)Secretary, Agriculture,
(iii)Secretary, Finance,
(iv)Secretary, Food and Civil supply
(v)Secretary, Horticulture,
(vi)Secretary, Animal Husbandry
(vii)Secretary, Cooperatives
(viii)the Agriculture Marketing Advisor to Government to India,
(ix)the Managing Director of the Board, who shall be ex-officio secretary of the Board,
(x)Director, Agriculture,
(xi)Director, Horticulture,
(xii)Registrar, Co-operative societies, Uttarakhand,