Jharkhand High Court
Sunita Sharma Alias Sumitra Devi Alias ... vs The State Of Jharkhand on 20 May, 2016
Author: R. Mukhopadhyay
Bench: Rongon Mukhopadhyay
IN THE HIGH COURT OF JHARKHAND AT RANCHI
A. B. A. No. 4168 of 2015
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1. Sunita Sharma @ Sumitra Devi @ Sunita Devi @ Siumita
Devi @ Sunita Devi
2. Purushottam Sharma
3. Samartha Sharma ... ... Petitioners
Versus
1. The State of Jharkhand
2. Awshesh Kumar Mandal
... ... Opp. Parties
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CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY
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For the Petitioners : Mr. V.K. Vashistha, Advocate
For the State : Mr. H.K. Shikarwar, A.P.P.
For the Opp. Party No.2 : Mr. Saibal Kumar Laik, Advocate
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06/20.05.2016It has been submitted by Mr. V.K. Vashistha, learned counsel appearing for the petitioners that the matter has been compromised and petition to that effect has been filed before the learned court below.
Mr. Saibal Kumar Laik, learned counsel for the opposite party no. 2, seeks adjournment in order that to verify the said fact.
As prayed for, list this case after summer vacation. The interim order granted earlier shall continue until further orders.
(R. Mukhopadhyay, J.) Alok/-