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Jharkhand High Court

Sunita Sharma Alias Sumitra Devi Alias ... vs The State Of Jharkhand on 20 May, 2016

Author: R. Mukhopadhyay

Bench: Rongon Mukhopadhyay

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                            A. B. A. No. 4168 of 2015
                                       ---------
           1. Sunita Sharma @ Sumitra Devi @ Sunita Devi @ Siumita
              Devi @ Sunita Devi
           2. Purushottam Sharma
           3. Samartha Sharma                  ...    ...     Petitioners

                                          Versus
           1. The State of Jharkhand
           2. Awshesh Kumar Mandal
                                                     ...      ...    Opp. Parties
                                  ---------
         CORAM : HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY
                                  ---------
          For the Petitioners     : Mr. V.K. Vashistha, Advocate
          For the State           : Mr. H.K. Shikarwar, A.P.P.
          For the Opp. Party No.2 : Mr. Saibal Kumar Laik, Advocate
                            ---
06/20.05.2016

It has been submitted by Mr. V.K. Vashistha, learned counsel appearing for the petitioners that the matter has been compromised and petition to that effect has been filed before the learned court below.

Mr. Saibal Kumar Laik, learned counsel for the opposite party no. 2, seeks adjournment in order that to verify the said fact.

As prayed for, list this case after summer vacation. The interim order granted earlier shall continue until further orders.

(R. Mukhopadhyay, J.) Alok/-