Supreme Court - Daily Orders
Department Of Communication, Delhi vs Qualcomm Incorporated on 28 July, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.10 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 966/2014
DEPARTMENT OF COMMUNICATION, DELHI Appellant(s)
VERSUS
QUALCOMM INCORPORATED & ANR. Respondent(s)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2014
FOR STAY APPLICATION ON IA 2/2014
FOR EXEMPTION FROM FILING O.T. ON IA 3/2014
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 4/2014)
Date : 28-07-2017 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellant(s) Mr. A.N.S. Nadkarni, ASG
Mr. Sanjai Kumar Pathak, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. Shailendra Sarin, Adv.
Mr.G.S. Makker, Adv.
Mr. D. S. Mahra, AOR
For Respondent(s) Mr. Kamal Shankar, Adv.
Mr. Ashwarya Sinha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Not to be placed before a Bench of which Hon'ble Mr. Justice Sanjay Kishan Kaul is a member.
(USHA RANI BHARDWAJ) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.07.29
11:56:23 IST
Reason: