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State of Odisha - Section

Section 3 in The Orissa Panchayat Samiti Budget Rules, 1969

3.

The Block Development Officer of every Samiti shall each year frame a Budget estimate showing the probable receipts and expenditure of the Samiti for the following year. In preparing the Budget estimate the provisions of the Orissa Budget Manual shall be generally followed except where the provisions are inconsistent with these rules.