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[Cites 0, Cited by 0] [Section 211(2)] [Section 211] [Entire Act]

Union of India - Subsection

Section 211(2)(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(a)an inspector or any officer of the Central Government or the State Government or an undertaking or public body, concerned with the enforcement or compliance of safety provisions of the Act and the rules in the concerned establishment;