Section 717(a) in Police Regulations, Bengal , 1943
(a)The escort commander shall receive the following papers from the jail authorities :-(i)the original warrants of all the convicts confided to his care;(ii)copies of the order of any Court requiring the attendance of the prisoners;(iii)the prisoners' history tickets;(iv)the P.R. slips, if any;(v)the medical officers' certificate;(vi)lists in English and Bengali, or Hindi containing the names of all the convicts (if any of them are of dangerous character, the fact shall be noted in the lists); and(vii)lists of articles of clothing, cooking, utensils, etc.
