Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(e) in Bihar Regional Development Authority Act, 1974 (e)^^ifjpkyu lfUuekZ.k** ls vfHkizsr gS vLFkk;h ok LFkk;h ,slk dksbZ lfUuekZ.k tks fuEufyf[kr fdUgha lsokvksa ds izpkyu] vuqj{k.k] fodkl ;k fu"iknu ds fy, vko';d gks&(i)jsyos](ii)jk"V~h; egkekxZ(iii)jk"V~h; tyekxZ](iv)egkiru~ cM+s cUnjxkg](v)gokbZ ekxZ vkSj gokbZ vM~M+k](vi)fo|qr ds fy, {ks=h; fxzM+](vii)vU; ,slh dksbZ lsok ftls ljdkj ;fn mldh jk; esa ,slh vU; lsok izpkyu] vuqj{k.k] fodkl ;k fu"iknu lkeqnkf;d thou ds fy, vfuok;Z vf/klwpuk ds tfj;s mDr [k.M+ ds iz;kstukFkZ lsok ?kksf"kr djsaA
