Supreme Court - Daily Orders
M/S. Ambattur Clothing Pvt. Ltd. Etc. ... vs State Of Tamil Nadu And Anr. Etc. Etc. on 8 August, 2017
Bench: Ranjan Gogoi, Navin Sinha
1
ITEM NO.53 COURT NO.4 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S).
29675-29706/2016
M/S. AMBATTUR CLOTHING PVT. LTD. ETC. ETC. & ANR. PETITIONER(S)
VERSUS
STATE OF TAMIL NADU AND ANR. ETC. ETC. RESPONDENT(S)
(I.A.NO.3 IN SLP(C)NO.33134/2016 WILL BE LISTED AGAINST THIS ITEM
ONLY.)
WITH
SLP(C) NO. 33134/2016 (XII)
(FOR ON IA 3/2017 (APPLICATION FOR DIRECTION)
Date : 08-08-2017 This application (I.A.NO.3/2017 IN SLP(C)
33134/2016) was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For parties : Mrs. Neelima Tripathi, Adv.
Mr. K. V. Mohan, AOR
Mr. Srinivasan Ramaswamy, Adv.
Mr. Shashi Bhushan Kumar, AOR
Mr. Rohan Thawani, Adv.
Ms. Vandana Sehgal, AOR
Mr. T.R.B. Sivakumar, Adv.
Mr. K. V. Vijayakumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. NO.3/2017 IN SLP(C) NO.33134/2016 The petitioner may deposit 50% of the arrears Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.08.09 amount along with interest as per the Judgment and 18:06:04 IST Reason: 2 Order of the High Court of Madras dated 13 th July, 2016 within four weeks from today in the Registry of this Court whereafter the Special Leave Petition (Civil) No.33134 of 2016 along with I.As. will be listed before the Court.
I.A. NO.3/2017 is disposed of accordingly.
[VINOD LAKHINA] [ASHA SONI]
AR-cum-PS BRANCH OFFICER