Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Andhra Pradesh - Subsection Section 5(b) in Andhra Pradesh Electricity Regulatory Commission (Appointment of Chairman and Members) Rules, 1999 (b)He ceased to have any interest in any of the employment prohibited under the provisions of the Act; and
