Madras High Court
M.B. Sheela vs The Member Secretary on 27 April, 2022
Author: Mohammed Shaffiq
Bench: Mohammed Shaffiq
W.P. No.32164 of 2013
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 27.04.2022
CORAM
THE HONOURABLE MR.JUSTICE MOHAMMED SHAFFIQ
W.P. No.32164 of 2013
and
M.P.No.1 of 2013
M.B. Sheela ... Petitioner
Vs.
1.The Member Secretary
Pondicherry Institute of Post Matric
Technical Education ( PIPMATE)
sponsored b the Government of Puducherry
Lawspet, Puducherry-8
2. All India Council for Technical Education,
I.G.Sports complex I.P.Estate,
New Delhi 110 002. ... Respondents
PRAYER: Writ Petition filed under Article 226 of the Constitution of
India, praying to issue a Writ of declaration declaring the circular of 1st
Respondent dated 18.11.2013 bearing No.A/13/1/4/PIPMATE
/2013/A1/PF/999 is null and void since the circular is passed without
following the Notification issued by the 2nd Respondent dated 05.03.2010
1/4
https://www.mhc.tn.gov.in/judis
W.P. No.32164 of 2013
published in Part III Section-IV of Gazettee of India extraordinary as far as
the date of implementation of revised pay of arrears (v) anomalies, if any, in
the implementation of this Scheme may be brought to the notice of the
Department of Higher Education. Ministry of Human Resource Department
and AICTE, for clarification and pass orders.
For Petitioner : Mr.A.R. Nixon
For Respondent-1 : Mr.T.M. Naveen
For Respondent-2 : No Appearance.
ORDER
The learned Counsel for the petitioner seeks permission of this Court to withdraw the writ petition.
2. Recording the submission made by the learned counsel for the petitioner, the writ petition stands dismissed as withdrawn. No Costs.
Consequently connected miscellaneous petition is closed.
27.04.2022 Speaking (or) Non Speaking Order Index : Yes/ No smn Note: Registry is directed to issue order copy on 28.04.2022 2/4 https://www.mhc.tn.gov.in/judis W.P. No.32164 of 2013 To
1.The Member Secretary Pondicherry Institute of Post Matric Technical Education ( PIPMATE) sponsored b the Government of Puducherry Lawspet, Puducherry-8
2. All India Council for Technical Education, I.G.Sports complex I.P.Estate, New Delhi 110 002.
3/4https://www.mhc.tn.gov.in/judis W.P. No.32164 of 2013 MOHAMMED SHAFFIQ, J.
smn W.P. No.32164 of 2013 and M.P.No.1 of 2013 27.04.2022 4/4 https://www.mhc.tn.gov.in/judis