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[Cites 0, Cited by 0] [Section 63(5)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(5)(f) in Rajasthan Factories Rules, 1951

(f)all other precautions, as are reasonably practicable, shall be taken to prevent initiation of ignition from all other possible sources such as open flames, frictional sparks, overheated surfaces of machinery or plant, chemical or physical chemical reaction and radiant heat.