Section 6(1) in The Maharashtra Lifts, Escalators and Moving Walks Act, 2017
(1)Before granting of licence for working of a lift or escalator or moving walk, the Electrical Inspector (Lifts) or Assistant Electrical Inspector (Lifts) shall inspect in such manner as may be prescribed the safe working of lift, escalator or moving walk, as the case may be, and verify the reports of the tests conducted on site and all relevant documents.
