Section 318(1)(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 318(1)] [Section 318] [Entire Act]

State of Uttar Pradesh - Subsection

Section 318(1)(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(iii)if he intends to take up his residence in a place other than the village in which the farm is situate and from where he will not be able to take part in agricultural operations on the farm,

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State of Uttar Pradesh - Subsection

Section 318(1)(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952