Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 620 in Bihar Education Code, 1961 620. Verandahs. - The interior of class rooms should be white-washed. A verandah should be provided on the southern side, but no verandah is necessary on the northern side. The addition of verandahs on the east and west is desirable in Secondary schools.
