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State of Uttar Pradesh - Section

Section 49 in Uttar Pradesh Private Universities Act, 2019

49. Accreditation of the University.

- Within a period of five years from commencement of programmes, the University shall obtain NAAC and other such accreditation as may be prescribed by the State Government from time to time. It shall also obtain certification/ accreditation from such other Regulating Bodies which are connected with the courses taken up by the University. It shall inform the State Government about the grade provided to the University. The University shall ensure renewal of such accreditation from time to time.