Supreme Court - Daily Orders
Haryana State Industrial And ... vs Dharampal on 30 November, 2018
Bench: L. Nageswara Rao, K.M. Joseph
ITEM NO.18 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).40449/2018
(Arising out of impugned final judgment and order dated 30-11-2016
in CWP No.16492/2016 passed by the High Court of Punjab & Haryana
at Chandigarh)
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD. & ORS. PETITIONER(S)
VERSUS
DHARAMPAL & ORS. RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.166198/2018-CONDONATION OF DELAY
IN FILING)
Date : 30-11-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s)
Mr.Alok Sangwan, Adv.
Mr.Sunny Kadiyan, Adv.
Dr.Monika Gusain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No.16449 of 2018.
(Ashok Raj Singh) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2018.12.01 12:37:11 IST Reason: