Allahabad High Court
Ram Bilas vs Allahabad Bank on 10 April, 2013
Author: Pankaj Mithal
Bench: Pankaj Mithal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 2754 of 1993 Petitioner :- Ram Bilas Respondent :- Allahabad Bank Petitioner Counsel :- P.K. Khare,Satish Sharma Respondent Counsel :- Mohd. Abid Ali,Lalit Shukla Hon'ble Pankaj Mithal,J.
On the request of learned counsel for the respondent who was directed to produce the record of Bank, list on 17.4.2013 on which date record shall be produced.
Order Date :- 10.4.2013 R.U.