Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Ram Bilas vs Allahabad Bank on 10 April, 2013

Author: Pankaj Mithal

Bench: Pankaj Mithal





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2754 of 1993
 

 
Petitioner :- Ram Bilas
 
Respondent :- Allahabad Bank
 
Petitioner Counsel :- P.K. Khare,Satish Sharma
 
Respondent Counsel :- Mohd. Abid Ali,Lalit Shukla
 

 
Hon'ble Pankaj Mithal,J.
 

On the request of learned counsel for the respondent who was directed to produce the record of Bank, list on 17.4.2013 on which date record shall be  produced.  

Order Date :- 10.4.2013 R.U.